Manjusha Servesh Joshi vs Sarvesh Kumar Joshi
2018 Latest Caselaw 3144 ALL

Citation : 2018 Latest Caselaw 3144 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Manjusha Servesh Joshi vs Sarvesh Kumar Joshi on 9 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 472 of 2018
 

 
Appellant :- Manjusha Servesh Joshi
 
Respondent :- Sarvesh Kumar Joshi
 
Counsel for Appellant :- Gunjan Sharma,Namit Kumar Sharma
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Passed over on the request of learned counsel for the appellant.

List after two weeks.

Order Date :- 9.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

Download the LatestLaws.com Mobile App