Bablu @ Sabab Khan vs State Of U.P.
2018 Latest Caselaw 3131 ALL

Citation : 2018 Latest Caselaw 3131 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Bablu @ Sabab Khan vs State Of U.P. on 8 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2830 of 2013
 

 
Appellant :- Bablu @ Sabab Khan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.K. Tripathi,Ramesh Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ramesh Singh - Advocate appearing for the accused in the present case has sent illness slip. Sri R.K. Tripathi - Advocate has absented himself.

Sri Neeraj Srivastava - Advocate appearing in Criminal Appeal No. 2831 of 2013 has also sent illness slip.

No-one-else appears for appellant.

List this appeal on 12.10.2018.

Order Date :- 8.10.2018

Mukesh

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