Anil Kumar vs Rajya Krishi Utpadan Mandi ...
2018 Latest Caselaw 3128 ALL

Citation : 2018 Latest Caselaw 3128 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Anil Kumar vs Rajya Krishi Utpadan Mandi ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 16098 of 2018
 
Petitioner :- Anil Kumar
 
Respondent :- Rajya Krishi Utpadan Mandi Parishad U.P. Thru.Director & Anr
 
Counsel for Petitioner :- Stuti Mittal,Meha Rashmi
 
Counsel for Respondent :- N.C.Mehrotra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the week commencing 29.10.2018 within top twenty cases.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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