Arif Hussain vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 3124 ALL

Citation : 2018 Latest Caselaw 3124 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Arif Hussain vs State Of U.P. Thru. Prin. Secy. ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 21714 of 2018
 
Petitioner :- Arif Hussain
 
Respondent :- State Of U.P. Thru. Prin. Secy. Higher Edu. And Ors.
 
Counsel for Petitioner :- Hari Prasad Gupta,Surendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this writ petition nor any request for adjournment of the case has been made. The learned Standing Counsel for the State-respondents is present.

List again.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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