Rajesh Singh Kushwaha vs General Manager Lucknow ...
2018 Latest Caselaw 3123 ALL

Citation : 2018 Latest Caselaw 3123 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Rajesh Singh Kushwaha vs General Manager Lucknow ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 21755 of 2018
 
Petitioner :- Rajesh Singh Kushwaha
 
Respondent :- General Manager Lucknow Producers Co-Operative Milk & Ors.
 
Counsel for Petitioner :- Prasiddha Narayan Singh
 
Counsel for Respondent :- C.S.C.,Sudeep Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Harsh Srivastava, Advocate holding brief of Sri Sudeep Kumar, learned counsel for the opposite parties prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a period of one week thereafter.

List in the week commencing 12.11.2018.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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