Abhishek Kumar vs Secretary Deptt. Of Food & Civil ...
2018 Latest Caselaw 3122 ALL

Citation : 2018 Latest Caselaw 3122 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Abhishek Kumar vs Secretary Deptt. Of Food & Civil ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 22494 of 2018
 
Petitioner :- Abhishek Kumar
 
Respondent :- Secretary Deptt. Of Food & Civil Supplies And Ors.
 
Counsel for Petitioner :- Jitendra Singh,Abhinav Singh
 
Counsel for Respondent :- C.S.C.,Ajay Agarwal,Subhra Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Jitendra Singh, learned counsel for the petitioner has filed rejoinder affidavit today in the Court, the same is taken on record.

Learned counsel for the opposite party Nos.2 and 3, namely, Sri Jyoti Prakash holding brief of Mrs. Subhra Kumar, has submitted that he could not bring the paper book of the case today, therefore, the case may be adjourned.

Since the matter is of Dying-in-Harness, therefore, list this case in the week commencing 22.10.2018 as fresh.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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2018 Latest Caselaw 3122 ALL