Kulbeer Singh vs State Bank Of India Thru. Chairman ...
2018 Latest Caselaw 3121 ALL

Citation : 2018 Latest Caselaw 3121 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Kulbeer Singh vs State Bank Of India Thru. Chairman ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 22662 of 2018
 
Petitioner :- Kulbeer Singh
 
Respondent :- State Bank Of India Thru. Chairman Central Office & Ors.
 
Counsel for Petitioner :- J.P. Yadav,Jyotinjay Verma,Shrankhla Yadav
 
Counsel for Respondent :- Anurag Srivastava,Ankit Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Ankit Srivastava, learned counsel for the opposite parties prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a period of one week thereafter.

List in the week commencing 19.11.2018.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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