Smt. Simlesh Tomar vs State Of U.P. And 3 Others
2018 Latest Caselaw 3109 ALL

Citation : 2018 Latest Caselaw 3109 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Smt. Simlesh Tomar vs State Of U.P. And 3 Others on 8 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 28572 of 2016
 

 
Petitioner :- Smt. Simlesh Tomar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Jayant Prakash Singh
 
Counsel for Respondent :- C.S.C.,Anand Prakash Paul,Brij Bhushan Paul
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Anand Prakash Paul, learned counsel for the review petitioner has submitted that he has been given reply to the review petition by the other side and he would like to file his response.

Two weeks time is granted to Sri Anand Prakash Paul, learned Advocate to file reply.

List this matter on 2nd November, 2018.

The parties shall remain present on that date.

Order Date :- 8.10.2018

Mukesh

Download the LatestLaws.com Mobile App