Neeraj Sharma Alias Meenu vs State Of U.P.
2018 Latest Caselaw 3100 ALL

Citation : 2018 Latest Caselaw 3100 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Neeraj Sharma Alias Meenu vs State Of U.P. on 8 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 3012 of 2014
 

 
Appellant :- Neeraj Sharma Alias Meenu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- I.K. Chaturvedi,R.P.Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Mukhtar Alam - Advocate in Criminal Appeal No.2868 of 2014 has absented himself.

Sri I.K.Chaturvedi - Advocate in the present case requests for pass over.

On his request, passed over for 25.10.2018.

Order Date :- 8.10.2018

Mukesh

Download the LatestLaws.com Mobile App