Shashi Pravesh Rai And Another vs State Of U.P.
2018 Latest Caselaw 3099 ALL

Citation : 2018 Latest Caselaw 3099 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Shashi Pravesh Rai And Another vs State Of U.P. on 8 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2028 of 2015
 

 
Appellant :- Shashi Pravesh Rai And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashwani Kumar Rai,D.R. Chaudhary,M.P. Yadav
 
Counsel for Respondent :- Govt. Advocate,J.P.N. Singh
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri M.P. Yadav - Advocate appearing for one of the appellants is ready with the matter.

However, Sri J.P.N. Singh - Advocate appearing for original complainant and Sri Shashi Bhushan - Advocate appearing for accused in Criminal Appeal No.2219 of 2015 has sought adjournment on the ground of illness.

List on 29.10.2018.

It is made clear that no further adjournment will be granted on that date as a matter of right.

Order Date :- 8.10.2018

Mukesh

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