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Kaif Shekh And 4 Others vs State Of U.P. And 3 Others
2018 Latest Caselaw 3096 ALL

Citation : 2018 Latest Caselaw 3096 ALL
Judgement Date : 8 October, 2018

Allahabad High Court
Kaif Shekh And 4 Others vs State Of U.P. And 3 Others on 8 October, 2018
Bench: Bala Krishna Narayana, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 27169 of 2018
 

 
Petitioner :- Kaif Shekh And 4 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gautam Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Bachchoo Lal,J.

Photocopy of the postmortem report of the deceased was produced before us by the learned A.G.A. Let the same be kept on record.

Learned counsel for the petitioners prays for and is granted one week's time to file supplementary affidavit disclosing therein Mumbai address of petitioner nos. 1 and 2.

List on 22.10.2018.

Order Date :- 8.10.2018

Masarrat

 

 

 
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