Citation : 2018 Latest Caselaw 3095 ALL
Judgement Date : 8 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- HABEAS CORPUS WRIT PETITION No. - 3448 of 2018 Petitioner :- Ujma Khatoon Alias Astha Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ravindra Prakash Srivastava,Hanuman Deen Verma Counsel for Respondent :- G.A. Hon'ble Bala Krishna Narayana,J.
Hon'ble Bachchoo Lal,J.
Sri A.K. Sand, learned A.G.A.-I prays for and is granted further one week's time to comply the order of this court.
List on 23rd October, 2018. On that date respondent no. 3 shall appear in person before this court.
Order Date :- 8.10.2018
Masarrat
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