Satyendra Singh vs Phool Chandra Sonkar And 2 Others
2018 Latest Caselaw 3079 ALL

Citation : 2018 Latest Caselaw 3079 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Satyendra Singh vs Phool Chandra Sonkar And 2 Others on 5 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 594 of 2015
 

 
Appellant :- Satyendra Singh
 
Respondent :- Phool Chandra Sonkar And 2 Others
 
Counsel for Appellant :- D.S. Parmar
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Steps taken. Office to proceed.

Order Date :- 5.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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