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Smt. Savita Devi vs Tulsi Ram
2018 Latest Caselaw 3078 ALL

Citation : 2018 Latest Caselaw 3078 ALL
Judgement Date : 5 October, 2018

Allahabad High Court
Smt. Savita Devi vs Tulsi Ram on 5 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 278 of 2008
 

 
Appellant :- Smt. Savita Devi
 
Respondent :- Tulsi Ram
 
Counsel for Appellant :- Praveen Kumar Srivastava,Indra Bhan Singh
 
Counsel for Respondent :- K.K. Mani
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Learned counsel for the parties submit that the parties have arrived at some settlement.

List on 11.10.2018.  On which date the settlement arrived at between the parties will be filed along with the affidavit.

Order Date :- 5.10.2018

Masarrat

                                       (Bachchoo Lal,J.)      (Abhinava Upadhya,J.)

 

 

 
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