Vinod & Others vs State Of U.P.
2018 Latest Caselaw 3077 ALL

Citation : 2018 Latest Caselaw 3077 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Vinod & Others vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2941 of 2012
 

 
Appellant :- Vinod & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.M. Mishra,Kuldeep Singh Yadav,V.K.Sharma,Yogesh Kumar Saxena
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

It is stated by Sri Kuldeep Singh Yadav, learned counsel for appellants that one more appeal arose out of the said order, has not been listed today.

Sri Akash Mishra-Advocate has absented himself in Criminal Appeal No. 4623 of 2011.

List both the appeals on 26th October, 2018.

Order Date :- 5.10.2018

Mukesh

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