Sugreev & Others vs State Of U.P.
2018 Latest Caselaw 3071 ALL

Citation : 2018 Latest Caselaw 3071 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Sugreev & Others vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2141 of 2012
 

 
Appellant :- Sugreev & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohit Singh,Atul Kumar,Awadhesh Kumar Sharma,C J Yadav,Pradeep Kumar Rai
 
Counsel for Respondent :- Govt. Advocate,Ashok Tripathi,Uma Nath Pandey
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

List both the appeals on 10th October, 2018.

Meanwhile, State Counsel shall enquire about death of Sugreev from the concerned Police Station.

Order Date :- 5.10.2018

Mukesh

Download the LatestLaws.com Mobile App