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Monu Pal vs State Of U.P.
2018 Latest Caselaw 3070 ALL

Citation : 2018 Latest Caselaw 3070 ALL
Judgement Date : 5 October, 2018

Allahabad High Court
Monu Pal vs State Of U.P. on 5 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2098 of 2012
 

 
Appellant :- Monu Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Smt. Usha Srivastava,Amit Tripathi,Lal Chand Mishra,Mohd. Samiuzzaman Khan,Vinod Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,P.K.Singh
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

None has appeared for the accused.

The accused may be informed  through the concerned Jail Authority that his Advocate has not appeared in the Court and he is required to make alternative arrangement.

On the next date, this Court may decide the appeal after appointing amicus curiae.

List this appeal on 26th November, 2018.

Order Date :- 5.10.2018

Mukesh

 

 

 
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