Patai & 2 Others vs State Of U.P.
2018 Latest Caselaw 3068 ALL

Citation : 2018 Latest Caselaw 3068 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Patai & 2 Others vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 5201 of 2013
 

 
Appellant :- Patai & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jokhan Prasad,Ganesh Shankar Srivastava,R.K.Sharma,Ravindra Prakash Srivasta,Shesh Narain Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Passed over on the request of Sri Pradeep Kumar Tiwari holding brief of Sri R.P. Srivastava, learned counsel for the appellants.

List this matter on 2nd November, 2018.

Order Date :- 5.10.2018

Mukesh

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