Raj Kumar vs State Of U.P.
2018 Latest Caselaw 3065 ALL

Citation : 2018 Latest Caselaw 3065 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Raj Kumar vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 737 of 2014
 

 
Appellant :- Raj Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Babu Sharma,Anuj Srivastava,Gagan Mehta,Patanjali Mishra,Siddharth Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ram Babu Sharma, learned counsel for the appellant has sought adjournment on the ground of illness.

List this matter on 2nd November, 2018.

Order Date :- 5.10.2018

Mukesh

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