Hari Kishore vs State Of U.P.
2018 Latest Caselaw 3064 ALL

Citation : 2018 Latest Caselaw 3064 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Hari Kishore vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 979 of 2015
 

 
Appellant :- Hari Kishore
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shishir Tandon,G.S. Chaturvedi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

None of the Advocates have appeared in these appeals.

As a last chance to them, list this matter on 12th November, 2018.

Order Date :- 5.10.2018

Mukesh

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