Smt. Mamta Shukla And Anr. vs Hira Lal And Anr.
2018 Latest Caselaw 3032 ALL

Citation : 2018 Latest Caselaw 3032 ALL
Judgement Date : 4 October, 2018

Allahabad High Court

Smt. Mamta Shukla And Anr. vs Hira Lal And Anr. on 4 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1126 of 2015
 

 
Appellant :- Smt. Mamta Shukla And Anr.
 
Respondent :- Hira Lal And Anr.
 
Counsel for Appellant :- Ajay Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List has been revised. None is present for the appellants even in the revised call to press the appeal.

The appeal is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 4.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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