Smt. Sivani And 2 Others vs Manoj Kumar And Anr.
2018 Latest Caselaw 3031 ALL

Citation : 2018 Latest Caselaw 3031 ALL
Judgement Date : 4 October, 2018

Allahabad High Court

Smt. Sivani And 2 Others vs Manoj Kumar And Anr. on 4 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 473 of 2015
 

 
Appellant :- Smt. Sivani And 2 Others
 
Respondent :- Manoj Kumar And Anr.
 
Counsel for Appellant :- Praneet Kumar Srivastava,Shishir Kr. Dwivedi
 
Counsel for Respondent :- Kandarp Srivastava,Rajeev Ojha
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List has been revised. None is present for the appellants even in the revised call to press the appeal. Sri Rajeev Ojha, learned counsel for the National Insurance Co. is present.

The appeal is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 4.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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