Mahmood And Anr. vs Nayeem And 2 Others
2018 Latest Caselaw 3030 ALL

Citation : 2018 Latest Caselaw 3030 ALL
Judgement Date : 4 October, 2018

Allahabad High Court

Mahmood And Anr. vs Nayeem And 2 Others on 4 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 571 of 2015
 

 
Appellant :- Mahmood And Anr.
 
Respondent :- Nayeem And 2 Others
 
Counsel for Appellant :- Vinod Tripathi,Manoj Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List has been revised. None is present for the appellants even in the revised call to press the appeal.

The appeal is dismissed for non prosecution.

Order Date :- 4.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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