Sachin Kumar Chauhan vs Smt. Resha
2018 Latest Caselaw 3029 ALL

Citation : 2018 Latest Caselaw 3029 ALL
Judgement Date : 4 October, 2018

Allahabad High Court

Sachin Kumar Chauhan vs Smt. Resha on 4 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 625 of 2018
 

 
Appellant :- Sachin Kumar Chauhan
 
Respondent :- Smt. Resha
 
Counsel for Appellant :- Udai Bhan Singh,Rajesh Kumar Dubey
 
Counsel for Respondent :- Diwakar Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List has been revised. None is present for the appellant even in the revised call to press the appeal. Learned counsel for the respondent Sri Diwakar Tiwari is present.

The appeal is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 4.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

Download the LatestLaws.com Mobile App