Smt. Asha Devi vs Sangam Lal Chaurasia
2018 Latest Caselaw 3028 ALL

Citation : 2018 Latest Caselaw 3028 ALL
Judgement Date : 4 October, 2018

Allahabad High Court

Smt. Asha Devi vs Sangam Lal Chaurasia on 4 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 60 of 2006
 

 
Appellant :- Smt. Asha Devi
 
Respondent :- Sangam Lal Chaurasia
 
Counsel for Appellant :- Rajendra Kumar Srivastava,Dr. Y.K. Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List has been revised. None is present for the appellant even in the revised call to press the appeal.

The appeal is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 4.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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