Ghamandi Lal vs State Of U.P. & Others
2018 Latest Caselaw 3021 ALL

Citation : 2018 Latest Caselaw 3021 ALL
Judgement Date : 3 October, 2018

Allahabad High Court

Ghamandi Lal vs State Of U.P. & Others on 3 October, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 50331 of 2006
 

 
Petitioner :- Ghamandi Lal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ram Prakash Rai,Azad Rai
 
Counsel for Respondent :- C.S.C.,A. Kumar,A.K. Aditya,Atul Kumar Shahi
 

 
Hon'ble Saral Srivastava,J.

Perused the office report dated 27.09.2018 which indicates that service of notice upon respondent no. 4 is awaited.

List after two weeks with fresh service report.

Order Date :- 3.10.2018

Ishan

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