Khajan Singh vs State Of U.P. And 5 Others
2018 Latest Caselaw 3019 ALL

Citation : 2018 Latest Caselaw 3019 ALL
Judgement Date : 3 October, 2018

Allahabad High Court

Khajan Singh vs State Of U.P. And 5 Others on 3 October, 2018

Bench: Pradeep Kumar Baghel, Ved Prakash Vaish




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 32986 of 2018
 
Petitioner :- Khajan Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashutosh Pandey
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Ved Prakash Vaish,J.

As prayed, list in the next cause list.

Order Date :- 3.10.2018

G.S

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