Devendra Kumar vs State Of U.P. And Others
2018 Latest Caselaw 3003 ALL

Citation : 2018 Latest Caselaw 3003 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Devendra Kumar vs State Of U.P. And Others on 1 October, 2018

Bench: B. Amit Sthalekar, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 45112 of 2008
 

 
Petitioner :- Devendra Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Prabhat Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Pankaj Agarwal
 

 
Hon'ble B. Amit Sthalekar,J.

Hon'ble Surya Prakash Kesarwani,J.

This writ petition is of the year 2008.

Case called out.

None appears to press this petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 1.10.2018

SFH

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