Lal Chand vs State Of U.P. And Another
2018 Latest Caselaw 3002 ALL

Citation : 2018 Latest Caselaw 3002 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Lal Chand vs State Of U.P. And Another on 1 October, 2018

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 34705 of 2018
 

 
Applicant :- Lal Chand
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Hriday Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Jayant Banerji,J.

This matter pertains to Sessions Trial No. 107 of 2013 (State Vs. Lal Chand) arising out of Case Crime No. 172 of 2012, under Section 376 I.P.C.

Put up this matter as fresh before the appropriate Court, if possible on 11.10.2018.

Order Date :- 1.10.2018

M/A.

Download the LatestLaws.com Mobile App