Saud Akhtar vs State Of U.P. And Another
2018 Latest Caselaw 3001 ALL

Citation : 2018 Latest Caselaw 3001 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Saud Akhtar vs State Of U.P. And Another on 1 October, 2018

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 34726 of 2018
 

 
Applicant :- Saud Akhtar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Satyendra Narayan Singh,Anand Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Jayant Banerji,J.

This matter pertains to Case No. 76059 of 2017 (State Vs. Saud Akhtar) arising out of Case Crime No. 50 of 2017, under Section 307 I.P.C.

Put up this matter as fresh before the appropriate Court, if possible on 11.10.2018.

Order Date :- 1.10.2018

M/A.

Download the LatestLaws.com Mobile App