Rohtash @ Rohit Singh vs State Of U.P. And Another
2018 Latest Caselaw 2999 ALL

Citation : 2018 Latest Caselaw 2999 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Rohtash @ Rohit Singh vs State Of U.P. And Another on 1 October, 2018

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 34724 of 2018
 

 
Applicant :- Rohtash @ Rohit Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Tripathi,Punam Purwar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Jayant Banerji,J.

This matter pertains to Case No. 564 of 2016 (State of U.P. Vs. Dalbeer and Others) arising out of Case Crime No. 162 of 2016, under Sections 147, 148, 149, 332, 323, 337, 504 I.P.C. & 7 Criminal Law Amendment Act.

Put up this matter as fresh before the appropriate Court, if possible on 11.10.2018.

Order Date :- 1.10.2018

M/A.

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