Saleem Khan And Another vs Satyapal Singh And 3 Others
2018 Latest Caselaw 2998 ALL

Citation : 2018 Latest Caselaw 2998 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Saleem Khan And Another vs Satyapal Singh And 3 Others on 1 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2651 of 2018
 

 
Appellant :- Saleem Khan And Another
 
Respondent :- Satyapal Singh And 3 Others
 
Counsel for Appellant :- Awadhesh Kumar Mishra
 
Counsel for Respondent :- Rajesh Rai,Madhvendra Pratap Singh
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed today, is taken on record.

List in the next cause list.

Order Date :- 1.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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