M/S. New India Assurance Co. Ltd. vs Smt. Jamuna Devi And Others
2018 Latest Caselaw 2994 ALL

Citation : 2018 Latest Caselaw 2994 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

M/S. New India Assurance Co. Ltd. vs Smt. Jamuna Devi And Others on 1 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 573 of 2018
 

 
Appellant :- M/S. New India Assurance Co. Ltd.
 
Respondent :- Smt. Jamuna Devi And Others
 
Counsel for Appellant :- S.D. Pathak
 
Counsel for Respondent :- Deepak Jaiswal,SC
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Pursuant to the notice of this Court Sri Chandrajeet Singh, learned counsel has put in appearance on behalf of respondents. He prays for and is granted one month's time to file response.

List thereafter showing the name of Sri Chandrajeet Singh as counsel for the respondents.

Order Date :- 1.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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