Krishna Pal Singh vs Kum. Shailly
2018 Latest Caselaw 4059 ALL

Citation : 2018 Latest Caselaw 4059 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Krishna Pal Singh vs Kum. Shailly on 30 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 3802 of 2011
 

 
Revisionist :- Krishna Pal Singh
 
Opposite Party :- Kum. Shailly
 
Counsel for Revisionist :- Naveen Yadav
 
Counsel for Opposite Party :- A.G.A.,Alok Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of private respondent.

Learned counsel for petitioner is present.

List on 11.12.2018.

Order Date :- 30.11.2018

Mukesh

Download the LatestLaws.com Mobile App