Firoz And Others vs State Of U.P. & Another
2018 Latest Caselaw 4058 ALL

Citation : 2018 Latest Caselaw 4058 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Firoz And Others vs State Of U.P. & Another on 30 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- APPLICATION U/S 482 No. - 26509 of 2010
 

 
Applicant :- Firoz And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Lalit Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None appeared.

List on 11.12.2018.

Order Date :- 30.11.2018

Mukesh

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