Mohan vs State Of U.P.
2018 Latest Caselaw 4053 ALL

Citation : 2018 Latest Caselaw 4053 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Mohan vs State Of U.P. on 30 November, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 3432 of 2009
 

 
Appellant :- Mohan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K. Ojha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Learned A.G.A. pointed out that written objection has been filed in registry in the month of August, 2009 but the same is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 30.11.2018

Masarrat

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