Smt. Mubeena @ Meenu vs State Of U.P.
2018 Latest Caselaw 4002 ALL

Citation : 2018 Latest Caselaw 4002 ALL
Judgement Date : 27 November, 2018

Allahabad High Court

Smt. Mubeena @ Meenu vs State Of U.P. on 27 November, 2018

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7852 of 2018
 

 
Applicant :- Smt. Mubeena @ Meenu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

None is present on behalf of the applicant even in the revised list/call. Learned A.G.A. is present.

List in second week of January, 2019.

Order Date :- 27.11.2018

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