Ram Sewak Mishra vs State Of U.P. & Others
2018 Latest Caselaw 3989 ALL

Citation : 2018 Latest Caselaw 3989 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Ram Sewak Mishra vs State Of U.P. & Others on 26 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 892 of 1993
 
Petitioner :- Ram Sewak Mishra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.K. Singh,Dharm Raj Misra,Nishant Srivastava,Rizwanul Haque
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Dharm Raj Misra, learned counsel for the petitioner, list this petition in the next cause list.

When the case is next listed, only the name of Sri Dharm Raj Misra be printed in the cause list as counsel for the petitioner and no other names of the counsel be printed in the cause list as counsel for the petitioner.

Order Date :- 26.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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