Citation : 2018 Latest Caselaw 3986 ALL
Judgement Date : 26 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 3762 of 1999 Petitioner :- Smt. Shiv Pyari Shukla Respondent :- State Of U.P. Through Secy. In Chief Mahila Evam Bal Vikas Counsel for Petitioner :- J.Prasad Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
On the request of the learned Additional Chief Standing Counsel, list/ put up this petition on 03.12.2018 within top ten cases.
It is made clear that this matter shall not be adjourned on the next date as this writ petition is of the year 1999.
Order Date :- 26.11.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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