Sri Ram vs State Of U.P.
2018 Latest Caselaw 3973 ALL

Citation : 2018 Latest Caselaw 3973 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Sri Ram vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 238 of 1984
 

 
Appellant :- Sri Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Mallick
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Heard Sri Anil Mallick, learned counsel for the appellant and Sri G.P. Singh, learned Additional Government Advocate for the State.

Judgement reserved.

Order Date :- 26.11.2018

A.K.Verma

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