Nagar Swasth Adhikari vs Smt. Ram Piyari
2018 Latest Caselaw 3972 ALL

Citation : 2018 Latest Caselaw 3972 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Nagar Swasth Adhikari vs Smt. Ram Piyari on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 49 of 1984
 

 
Appellant :- Nagar Swasth Adhikari
 
Respondent :- Smt. Ram Piyari
 
Counsel for Appellant :- R.C. Shukla,Shri Ram Pandey
 
Counsel for Respondent :- A.G.A.,T.C. Sharma
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

As prayed by Shri Ram Pandey, learned counsel for the appellant, list in the next cause list.

Order Date :- 26.11.2018

A.K.Verma

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