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Diwari Lal & Others vs State Of U.P.
2018 Latest Caselaw 3971 ALL

Citation : 2018 Latest Caselaw 3971 ALL
Judgement Date : 26 November, 2018

Allahabad High Court
Diwari Lal & Others vs State Of U.P. on 26 November, 2018
Bench: Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1660 of 1983
 

 
Appellant :- Diwari Lal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.N.Misra
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Sri Vishwajeet Singh, learned counsel for the appellants and Sri G.P. Singh, learned A.G.A. for the State are present.

As prayed by learned counsel for the appellant, list on 04.02.2019 showing the name of Sri Vishwajeet Singh as counsel for the appellants in the cause list.

Order Date :- 26.11.2018

A.K.Verma

 

 

 
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