Kashiram vs State Of U.P.
2018 Latest Caselaw 3954 ALL

Citation : 2018 Latest Caselaw 3954 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Kashiram vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 6277 of 2018
 

 
Appellant :- Kashiram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bhagwan Das
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Sri Bhagwan Das, learned counsel for the appellant and Sri G.P. Singh learned A.G.A. are present.

As per office report dated 26.11.2018, the L.C.R. is still awaited.

List on 18.12.2018 with a fresh report regarding summoning of the L.C.R.

Office to communicate this order to the Judgeship concerned telephonically apart from normal mode of communication.

Order Date :- 26.11.2018

A.K.Verma

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