Somendra Sen vs State Of U.P.
2018 Latest Caselaw 3935 ALL

Citation : 2018 Latest Caselaw 3935 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Somendra Sen vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 643 of 2010
 

 
Appellant :- Somendra Sen
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manoj Kumar Mathur,C.B.Dubey,Ishwar Chandra Tyagi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri Chandra Prakash Awasthi, learned counsel for the appellant.

Order Date :- 24.11.2018

Masarrat

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