Zulfkar @ Julla & Others vs State Of U.P.
2018 Latest Caselaw 3934 ALL

Citation : 2018 Latest Caselaw 3934 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Zulfkar @ Julla & Others vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 5547 of 2009
 

 
Appellant :- Zulfkar @ Julla & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prabhat Kumar Srivastava,A.K.Singh,Arun Srivastava,Brijesh Sahai,V.K.Singh
 
Counsel for Respondent :- Govt. Advocate,Ajay Kumar Singh,Mohammad Alam,Vinay Saran
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri Prabhat Kumar Srivastava, learned counsel for the appellants.

Order Date :- 24.11.2018

Masarrat

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