Sajju @ Jameel vs State
2018 Latest Caselaw 3933 ALL

Citation : 2018 Latest Caselaw 3933 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Sajju @ Jameel vs State on 24 November, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- JAIL APPEAL No. - 5270 of 2009
 

 
Appellant :- Sajju @ Jameel
 
Respondent :- State
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 19.9.2018 shows that compliance report is awaited.

List after ten days.

Order Date :- 24.11.2018

Masarrat

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