Arbind Awasthi @ Lallan vs State Of U.P.
2018 Latest Caselaw 3928 ALL

Citation : 2018 Latest Caselaw 3928 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Arbind Awasthi @ Lallan vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 3133 of 2006
 

 
Appellant :- Arbind Awasthi @ Lallan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.N. Singh,Monika Vaish
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

The case is passed over for the day on the ground of illness slip of Monika Vaish, learned counsel for the appellant.

Order Date :- 24.11.2018

Masarrat

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