Subodh Awasthy vs State Of U.P.
2018 Latest Caselaw 3919 ALL

Citation : 2018 Latest Caselaw 3919 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Subodh Awasthy vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 6270 of 2009
 

 
Appellant :- Subodh Awasthy
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,A.K.Singh,Ajai Kumar,Aradhana Chauhan,Dilip Kumar,G.P.Singh,Mohd Farooque,P.N. Misra,P.S.Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri Dilip Kumar, learned counsel for the appellant.

Order Date :- 24.11.2018

Masarrat

Download the LatestLaws.com Mobile App