Citation : 2018 Latest Caselaw 3913 ALL
Judgement Date : 24 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- APPLICATION U/S 482 No. - 7413 of 2005 Applicant :- Smt. Seema & Others Opposite Party :- Smt. Anita & Another Counsel for Applicant :- Sanjay Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Case called out. None appears on behalf of the applicants even in the revised list.
List in the next cause list.
Order Date :- 24.11.2018
Masarrat
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!