Suresh Chandra Srivastav vs State Of U.P.Through Secretary ...
2018 Latest Caselaw 3905 ALL

Citation : 2018 Latest Caselaw 3905 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Suresh Chandra Srivastav vs State Of U.P.Through Secretary ... on 22 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3463 of 2009
 
Petitioner :- Suresh Chandra Srivastav
 
Respondent :- State Of U.P.Through Secretary Madhyamik Education,
 
Counsel for Petitioner :- R.K.Srivastava,Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.,V.C. Verma,Vishal Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the week commencing 10.12.2018.

Order Date :- 22.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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